Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 5] [Entire Act] State of Uttar Pradesh - Subsection Section 5(ii) in The U.P. Extension Educators Service Rules, 1985 (ii)by promotion from amongst permanent State Family Welfare Health Assistants and permanent Male and Female Social Workers who possess Bachelors Degree :
