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State of Uttar Pradesh - Section

Section 5 in The U.P. Extension Educators Service Rules, 1985

5. Source of recruitment.

- Recruitment to the posts of District Extension Educator/Extension Educator (Rural/Urban) and Extension Educator shall be made from the following sources :
(i)by direct recruitment ;
(ii)by promotion from amongst permanent State Family Welfare Health Assistants and permanent Male and Female Social Workers who possess Bachelors Degree :
Provided that the recruitment shall be so arranged that 75 per cent posts in the cadre are held by direct recruitment and 25 per cent by promotion.Note. - For the purpose of promotion a combined eligibility list shall be prepared by arranging the names in order of seniority as determined from the date of their substantive appointment.