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[Cites 0, Cited by 0] [Section 270] [Entire Act]

State of Tamilnadu - Subsection

Section 270(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)Subject to the provisions of sub-section (3) for any land so acquired, the corporation shall pay an amount which shall be the market value of such land on the date of acquisition.