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[Cites 0, Cited by 0] [Section 11(11)] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(11)(e) in The Maharashtra Electricity Regulatory Commission (Distribution Open Access) Regulations, 2014

(e)Immediately after grant of Medium-term Open Access, the Distribution Licensee shall inform the State Load Despatch Centre so that it can consider the same while processing requests for scheduling requests received under these Regulations.