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Bombay High Court

Mrs. Nirmala M. Khadawala vs Vithal Bhelwala & Ors on 20 March, 2019

Author: S.C. Gupte

Bench: S.C. Gupte

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     ORDINARY ORIGINAL CIVIL JURISDICTION

          ARBITRATION PETITION NO. 405 OF 2016

 Rajnikant B Khadawala And 2 Ors                 ....Petitioner
             V/S
 Manhar P Khadawala And 2 Ors                 ....Respondent

WITH COURT RECEIVER REPORT NO. 65 OF 2016 In ARBITRATION PETITION 262 OF 2003 Mrs. Nirmala M. Khadawala ....Petitioner V/S Vithal Bhelwala & Ors. ....Respondent WITH ARBITRATION PETITION NO. 627 OF 2016 Manhar P Khadawala ....Petitioner V/S Nirmala M Khadawala And 4 Ors ....Respondent WITH ARBITRATION PETITION NO. 933 OF 2016 Leelavati R. Suratwala ....Petitioner V/S Nirmala M. Khadawala And 4 Ors ....Respondent WITH CHAMBER SUMMONS NO. 1451 OF 2016 In Page 1/3 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 05:37:06 ::: ARBITRATION PETITION 262 OF 2003 Mrs. Nirmala M. Khadawala ....Petitioner V/S Vithal Bhelwala & Ors. ....Respondent WITH CHAMBER SUMMONS NO. 1474 OF 2016 In ARBITRATION PETITION 262 OF 2003 Mrs. Nirmala M. Khadawala ....Petitioner V/S Vithal Bhelwala & Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 1971 OF 2016 In ARBITRATION PETITION 262 OF 2003 Mrs. Nirmala M. Khadawala ....Petitioner V/S Vithal Bhelwala & Ors. ....Respondent WITH NOTICE OF MOTION (SUITS) NO. 2469 OF 2016 In ARBITRATION PETITION 627 OF 2016 Manhar P Khadawala ....Petitioner V/S Nirmala M Khadawala And 4 Ors. ....Respondent WITH COURT RECEIVER REPORT NO. 15 OF 2019 Page 2/3 ::: Uploaded on - 20/03/2019 ::: Downloaded on - 21/03/2019 05:37:06 ::: In ARBITRATION PETITION 262 OF 2003 Mrs. Nirmala M. Khadawala ....Petitioner V/S Vithal Bhelwala & Ors. ....Respondent Mr. Y.V. Divekar, i/b. Divekar & Co., for Petitioners in ARBP/406/2016 and Respondent Nos. 4 to 6 in CHS/260/2017, CHS/1451/2016, CHS/1452/2016, CHS/1474/2016 and NMS/1971/2016. Mr. Pankaj Thatte, for Respondent No.3 in ARBP/405/2016 and Respondent No.1 in ARBP/627/2016 and 933/2016 and for Original Petitioners in CHS/260/2017 and 1452/2016. Ms. K.C. Nichani, i/b. Mr. Amit Sheth, for the Applicants in CHS/260/ /2017, 1451/2016, 1452/2016, CHS/1474/2016, NMS/1971/2016, NMS/2469/2016, for Petitioner in ARBP/627/2016 and for Respondent No.1 in ARBP/405/2016. Mr. P. K. Nardele, O.S.D., Court Receiver in CHS/260/2017, CHS/1452/2016, CRR/65/2016, CHS/1451/2016, CHS/1474/2016, NMS/1971/2016 and CRR/15/2019.

      CORAM :       S.C. GUPTE, J
      DATE :        20th March, 2019
 P.C. :
   Heard for some time.

Stand over to 03/04/2019 at 3.00 p.m. for further hearing / Orders.

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