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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Assam - Subsection

Section 2(106) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(106)"set back line" means a line usually parallel to the plot boundaries or center line of a road and laid down in each case by the Authority or as per recommendations of Master / Zonal Plan, beyond which nothing can be constructed towards the plot boundaries excepting with the permission of the Authority;