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State of Madhya Pradesh - Section

Section 5 in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

5. DSM Targets.

(1)The Commission in consultation with the Distribution Licensees and the State nodal agency designated by the Bureau shall establish DSM targets for each Distribution Licensee in the State.
(2)While setting DSM target for the Distribution Licensee, due consideration to factors such as consumer mix, load profile, etc. shall be given.
(3)Examples of DSM targets may include the following:
(i)Percentage reductions in load growth;
(ii)Savings in kW, kWh;
(iii)Savings as a percent of total resources to meet load;
(4)While establishing the targets, the technical potential in the State as assessed by the Distribution Licensee shall be considered.