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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Madhya Pradesh - Subsection

Section 5(1) in Madhya Pradesh Electricity Regulatory Commission (Demand Side Management) Regulations, 2016

(1)The Commission in consultation with the Distribution Licensees and the State nodal agency designated by the Bureau shall establish DSM targets for each Distribution Licensee in the State.