Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 273(1)] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(1)(a) in The Dedicated Freight Corridor Railway General Rules, 2018

(a)each Level Crossing Gates shall be provided with electrically operated lifting barriers interlocked with Gate signals provided on each line. The gates should normally be closed to road traffic;