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[Cites 0, Cited by 0] [Section 273] [Entire Act]

Union of India - Subsection

Section 273(1) in The Dedicated Freight Corridor Railway General Rules, 2018

(1)
(a)each Level Crossing Gates shall be provided with electrically operated lifting barriers interlocked with Gate signals provided on each line. The gates should normally be closed to road traffic;
(b)the gate signals shall remain 'ON' and attain "OFF' aspect only when the gate is closed and is so detected by interlocking;
(c)each gate shall have road signals as well as hooter alarm to warn road users of closing of the gate;
(d)the road signal shall show a steady yellow when barrier is lifted and steady red when closed towards the road users.