Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 21] [Entire Act]

Union of India - Subsection

Section 21(3) in The Bangalore Metro Railway (General) Rules, 2011

(3)If, after traveling some distance, a proceed indication is received by the train shall automatically upgrade to the Coded Manual mode of control and the train operator shall again inform the Traffic Controller. If the train is fitted with Automatic Train Operation, this mode of the control shall only be selected at the next station.