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[Cites 0, Cited by 0] [Section 32] [Entire Act]

Bombay Presidency - Subsection

Section 32(1) in The Bombay Minor Mineral Extraction Rules, 1955

(1)
(a)Every quarrying permit granted under rule 29 shall contain a condition that the depth of the pit below the surface shall not exceed 20 feet.
(b)Any quarrying permit granted under rule 29 may contain such other conditions as the officer granting the permit may deem necessary in regard to the following matters :-