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[Cites 0, Cited by 0] [Section 32(1)] [Section 32] [Entire Act]

Bombay Presidency - Subsection

Section 32(1)(a) in The Bombay Minor Mineral Extraction Rules, 1955

(a)Every quarrying permit granted under rule 29 shall contain a condition that the depth of the pit below the surface shall not exceed 20 feet.