Section 153(2) in West Bengal Co-operative Societies Rules, 2011
(2)The Secretary shall maintain the following registers—(i)Register of references received from the Registrar under sub-section (8) of section 16 in Form III.(ii)Register appeals received from applicants or Chief Promoters, as the case may be, under sub-section (7) of section 16 in Form IV.(iii)Register of appeals presented under sub-section (7) of section 16 in Form V.(v)Register of miscellaneous letters received, in Form VI.(vi)Minute book for the meetings of the Council.
