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[Cites 0, Cited by 0] [Section 153(2)] [Section 153] [Entire Act]

State of West Bengal - Subsection

Section 153(2)(ii) in West Bengal Co-operative Societies Rules, 2011

(ii)Register appeals received from applicants or Chief Promoters, as the case may be, under sub-section (7) of section 16 in Form IV.