Himachal Pradesh High Court
Indu vs . Sunil Kumar & Ors. on 23 August, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
.
FAO No. 110 of 2022.
23.08.2022 Present: Mr. Jeet Singh, Advocate, vice Mr. D.N. Sharma, Advocate, for the appellant.
Mr. Jagdish Thakur, Advocate, for respondent No.3.
None for respondents No.1 and 2 despite service. The matter is already admitted. List for hearing in due course.
(Satyen Vaidya) Judge.
23rd August, 2022.
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