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[Cites 0, Cited by 0] [Section 108(2)] [Section 108] [Entire Act]

State of Andhra Pradesh - Subsection

Section 108(2)(iv) in The Andhra Pradesh Reorganisation Act, 2014

(iv)The term of one seat which is to expire on 9th April, 2014 and has become vacant due to resignation of Shri Nandamuri Harikrishna on 22nd August, 2014, shall be allotted to the State of Andhra Pradesh.