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State of Odisha - Section

Section 6 in The Orissa Panchayat Samiti (Administration of Affairs) Rules, 1987

6. Holding of office by Chairman.

- The Chairman of the Samiti shall hold his office in the office of the Block. In case the Chairman resides outside the headquarters, he may attend office on days to be fixed every week according to his convenience, having due regard to expeditious despatch of work.