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State of Bihar - Section

Section 84 in Bihar Inland Vessels Rules, 2013

84. Lights to be exhibited by fishing vessels.

(1)A vessel engaged in fishing shall exhibit:-
(a)two all-round lights in a vertical line the upper being red and the lower white and during a shape consisting of two cones with their apexes together in a vertical line or a basket.
(b)when making way through the water in addition to the lights prescribed in (a), side lights, and a stern light.
(2)A vessel less than 10m in length, a vessel under oars may exhibit lantern and shall have ready at hand an electric torch which shall be exhibited in sufficient time to prevent collision.