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[Cites 0, Cited by 0] [Section 84] [Entire Act]

State of Bihar - Subsection

Section 84(1) in Bihar Inland Vessels Rules, 2013

(1)A vessel engaged in fishing shall exhibit:-
(a)two all-round lights in a vertical line the upper being red and the lower white and during a shape consisting of two cones with their apexes together in a vertical line or a basket.
(b)when making way through the water in addition to the lights prescribed in (a), side lights, and a stern light.