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State of Jharkhand - Section

Section 41 in The Jharkhand Agricultural Produce Markets Rules, 2000

41. Declaration of results.

- (i) After completing the scrutiny and counting of votes, the Election Officer shall prepare a return of the result of the election in Form XIV, and declare such number of candidates equal to the number of seats in that constituency as have secured the highest number of votes in descending order to be duly elected.
(ii)Any candidate or his agent shall on application, be permitted to take a copy or an extract of the return in Form XIV.