Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Jharkhand - Subsection Section 41(ii) in The Jharkhand Agricultural Produce Markets Rules, 2000 (ii)Any candidate or his agent shall on application, be permitted to take a copy or an extract of the return in Form XIV.
