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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Karnataka - Subsection

Section 32(i) in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004

(i)research programmes and projects undertaken or to be undertaken by the various University units in the field of Veterinary Science and Animal Husbandry, Fishery science and other allied Sciences with a view to promote effective co-ordination;