Section 32 in The Karnataka Veterinary, Animal and Fisheries Sciences University Act, 2004
32. Functions of Research Council.
- The Research council shall consider and make recommendations in respect of:-(i)research programmes and projects undertaken or to be undertaken by the various University units in the field of Veterinary Science and Animal Husbandry, Fishery science and other allied Sciences with a view to promote effective co-ordination;(ii)physical, fiscal and administrative facilities required for implementing research projects;(iii)orienting research to meet farmers' needs;(iv)integration of research, extension education and teaching and participation of research workers in teaching and extension education programme;(v)any other matter pertaining to research programmes which may be referred to it by the Vice-Chancellor or the Board or any other authority of the University.
