Himachal Pradesh High Court
Dr. Minakshi Sumbria vs . State Of Hp & Anr. on 30 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Dr. Minakshi Sumbria Vs. State of HP & Anr.
CWPOA No. 3109 of 2020 .
30.05.2023 Present: Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner.
Mr. Y.P.S. Dhauylta, Additional Advocate General for respondent No.1.
Mr. Sunil Mohan Goel, Advocate, for respondent No.2.
r to CMP(T) No. 62 of 2023 Learned counsel for respondent No.2 submits that reply to the application will be filed during the course of the day. Learned Additional Advocate General states that respondent No.1 does not intend to file any reply to the application.
List the matter on 23.06.2023.
Jyotsna Rewal Dua Judge May 30, 2023 (R.Atal) ::: Downloaded on - 30/05/2023 20:35:23 :::CIS