Himachal Pradesh High Court
Dr. Minakshi Sumbria vs . State Of H.P. & Anr. on 17 April, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Dr. Minakshi Sumbria Vs. State of H.P. & Anr.
CWPOA No.3109 of 2020 .
17.04.2023 Present: Mr. Dilip Sharma, Senior Advocate with Mr. Manish Sharma, Advocate, for the petitioner. Mr. Y.P.S. Dhaulta, Mr. Rupinder Singh Thakur and Mr. Navlesh Verma, Additional Advocates General with Ms. Seema Sharma, Deputy Advocate General, for respondent No.1. None for respondent No.2.
r to CMP(T) No.62 of 2023 Reply to the application be now filed by the respondents within three weeks.
List on 09.05.2023.
Name of Mr. Sunil Mohan Goel, learned counsel for respondent No.2, be reflected in the cause list henceforth.
Jyotsna Rewal Dua Judge April 17, 2023 Mukesh ::: Downloaded on - 17/04/2023 20:39:54 :::CIS