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State of Punjab - Section

Section 41 in The Punjab Capital (Development and Regulation) Building Rules, 1952

41. to 49.

- [See Chandigarh Administration Gazette dated 22.1.1993.][50. Thickness of Walls. - All structural, external and party walls exposed to weather/protected from weather built of bricks of blocks laid in horizontal beds or courses shall be constructed of thickness not less than 28 cms. upto three storied buildings with maximum height not more than 10.5 M. The thickness of walls shall be determined in accordance with the relevant provisions of National Building Code of India, in case buildings with height more than 10.5 M.] [Substituted by Chandigarh Administration Gazzette dated 22.1.1993.]