Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Tamilnadu - Subsection

Section 44(b) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(b)It shall produce evidence of qualified staff members for the specialities who are either already in the staff with adequate free time to handle the M. Pharmacy classes or the staff who have consented to join the faculty of the college after starting the course and if so their consent letters or appointment orders for such staff members shall be furnished to the university.