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State of Tamilnadu - Section

Section 44 in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

44.

The applicant college on receipt of Certificate of Registration shall fulfil the following conditions to enable the University to appoint and send an inspection commission to the college :
(a)It shall obtain a clearance from the Pharmacy Council of India and submit a copy of the same to the Dr. M.G.R. Medical University while making the application for provisional affiliation in Form III.
(b)It shall produce evidence of qualified staff members for the specialities who are either already in the staff with adequate free time to handle the M. Pharmacy classes or the staff who have consented to join the faculty of the college after starting the course and if so their consent letters or appointment orders for such staff members shall be furnished to the university.
(c)It shall have the following posts of staff members with qualifications prescribed hereunder which are essential for the first year of M. Pharmacy degree course of study :
(i)Senior Professor of Pharmaceutics Pharmacology/ Pharmaceutical Chemistry/ Pharmacology of one post on each branch for which affiliation is sought for.
(ii)Such number of Assistant Professor as per the norms prescribed from time to time with reference to the number of students proposed to be admitted in the first M. Pharm degree course.
(d)The Professor and the other guides in each speciality shall possess the following qualifications, namely:
(i)A doctorate degree in pharmacy in the speciality concerned with teaching and research experience of not less than five years after obtaining the degree of M. Pharmacy;
orM. Pharm degree in the speciality concerned with teaching experience of not less than five years and research experience of not less than two years after obtaining the degree of M. Pharmacy; orM.Sc. degree in pharmacy with teaching experience of not less than five years in the speciality concerned and guiding students in the thesis work for not less than two years;
(ii)A basic degree in pharmacy, i.e., B. Pharmacy; provided that in speciality subject concerning inter disciplinary and other border line areas, staff members with adequate-and experience in the speciality may be considered for appointment. However for appointing such candidates in such areas prior approval of the University shall be necessary.
(e)It shall provided one laboratory of 30' x 30' with a preparation room, a sectional reference library and a sitting room for Laboratory staff with adequate number of work tables with gas, electrical; water and drainage connections. All laboratories shall also be provided with exhaust fans and fire extinguishers and separate fume cupboards wherever necessary.
(f)It shall restrict the number of candidates to one students per guide in each speciality subject to a maximum of two per speciality to start with the M. Pharm degree course.
(g)It shall provide a small captive power generator for the Post-Graduate Laboratories for continuous operation of the different equipments.
(h)It shall provide atleast 10 Indian and International journals with their back numbers and reference books in each speciality in the library, (i) It shall provide all chemicals, glassware and equipment required in respect of each speciality as per the syllabus recommended for the course.