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[Cites 0, Cited by 0] [Section 75(25)] [Section 75] [Entire Act]

State of Maharashtra - Subsection

Section 75(25)(f) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(f)in section 45, in sub-section (1),-
(i)in entry (i), the words "and Animal Husbandry" shall be deleted;
(ii)entry (ii) shall be deleted;