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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Assam - Subsection

Section 49(1) in Assam Notified Urban Areas (Other than Guwahati) Building Rules, 2014

(1)Septic tanks shall have minimum width of 0.75m minimum depth of one meter below water level and a minimum liquid capacity of one cubic meter. Length of tanks shall be 2 to 4 times the width.