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State of Uttar Pradesh - Section

Section 1 in The United Provinces District Boards Primary Education Act, 1926

1. Short title, extent and construction. -

(1)This may be called the United Provinces District Boards Primary Education Act, 1926.
(2)It extends to all the areas under the jurisdiction of the district boards in [Uttar Pradesh] [Substituted by the A.O. 1950 for (the United Provinces).]
(3)It shall be construed as supplementary to the United Provinces District Boards Act, 1922, hereinafter called the Principal Act.