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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Uttar Pradesh - Subsection

Section 1(2) in The United Provinces District Boards Primary Education Act, 1926

(2)It extends to all the areas under the jurisdiction of the district boards in [Uttar Pradesh] [Substituted by the A.O. 1950 for (the United Provinces).]