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State of Jammu-Kashmir - Section

Section 130 in Jammu and Kashmir Panchayati Raj Rules, 1996

130. Staff for a Panchayati Adalat.

- Subject to provision of funds Panchayati Adalat may from time to time, create new posts or abolish any existing post and determine the salary and allowances to be paid to holders of newly created posts and also determine the duties to be assigned to the various posts on its establishment.