Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Education Department (Primary and Secondary Teachers) Benevolent Fund Rules, 1975 7. Registration, dismissal, discharge, removal or retirement from service will not entitle the subscribers to any refund of the subscription paid by him.
