Section 2 in The Rajasthan Rules for the Grant of Stipend to Unemployed Engineering Graduates and Diploma Holders in Engineering, 1973
2. Definitions.
(a)"Director-cum-Deputy Secretary to Government" means Director man power and Deputy Secretary to the Government Planning (Man power) Department, Rajasthan;(b)"Engineering Department concerned" means the Engineering Department to which a selected candidate is allotted;(c)"Misconduct" - The following act will tantamount to misconduct under these rules:-(i)Commission of any offence under the I.P.C. involving moral turpitude:(ii)Membership of any organisation declared unlawful by the Government:(iii)Commission of any offence involving breach of peace and disturbance to law and order;(d)"Resident of Rajasthan" means bonafide resident of Rajasthan;
