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[Section 12]
[Entire Act]
State of Kerala - Subsection
Section 12(1) in Kerala Panchayat Building (Regularisation of Unauthorised Construction) Rules, 2018
| 1 | The Additional Chief Secretary /The PrincipalSecretary,Local Self Government Department.; | - | Chairman |
| 2 | The Chief Town Planner; | Member | |
| 3 | The Chief Engineer, Local Self GovernmentDepartment.; | - | Member |
| 4 | The Director, Department of Panchayats | - | Convenor |