Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 40] [Entire Act]

State of Odisha - Subsection

Section 40(2) in Orissa Pani Panchayat Rules, 2003

(2)The election of the President, the Secretary and the Treasurer of the Pani Panchayat shall be held in the office of the Pani Panchayat or at such other public place as the Election Authority may determine in the notification under Sub-rule (2) of Rule 38.