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[Cites 0, Cited by 0] [Section 15(2)] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2)(i) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(i)approval of merit list for Engineering Colleges, Medical/Dental Colleges and other Colleges/Professional Institutions ;