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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 15(2) in The Jammu and Kashmir Board of Professional Entrance Examination Act, 2002

(2)The Board shall take decisions from time to time, on the following aspects of the entrance test, namely :-
(a)pattern of the question papers which should be in English and which should as far as possible consist of objective type questions ;
(b)fixing up of maximum marks for each paper ;
(c)fixing up of duration of the test for each of the papers in Physics, Chemistry, Mathematics and Biology ; and any other paper.
(d)syllabus content, provided that it shall not be more than the ’Syllabus of higher Secondary part II ;
(e)centres for conducting the test ;
(f)fixing dates and time for conducting the test ;
(g)date of announcement of results ;
(h)norms for payment of remuneration for different items of work connected with the entrance test ;
(i)approval of merit list for Engineering Colleges, Medical/Dental Colleges and other Colleges/Professional Institutions ;
(j)general guidelines and directions in regard to all matters connected with the conduct of the test ;
(k)appointment of Chief Superintendent, Deputy Chief Superintendents for each Examination Centres ;
(l)appointment of Supervisors/Invigilators for each Centre of the Examination ;
(m)to appoint paper setters, moderators, printing presses and other matters connected with preparation of question papers ; and
(n)Such other issues as may be referred to it by its Chairman or Government from time to time.