Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 39] [Entire Act]

State of Maharashtra - Subsection

Section 39(4) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(4)The University shall according to need start additional training centres or close down either permanently or temporarily any of the training institutions/courses or classes under its control as it may consider appropriate.