Section 99 in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991
99. Works in respect of which quotations have to be called for.
(1)In respect of any work, whether original or repair or maintenance, the estimated cost of which does not exceed Rs. 3,000 (Rupees three thousand only), quotations shall be called for from the registered contractors of Public Works Department and the quotations beneficial to the market committee shall be accepted.(2)The above works shall be executed at the rate not exceeding the estimated cost.
