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[Cites 0, Cited by 0] [Section 99] [Entire Act]

State of Tamilnadu - Subsection

Section 99(1) in The Tamil Nadu Agricultural Produce Marketing (Regulation) Rules, 1991

(1)In respect of any work, whether original or repair or maintenance, the estimated cost of which does not exceed Rs. 3,000 (Rupees three thousand only), quotations shall be called for from the registered contractors of Public Works Department and the quotations beneficial to the market committee shall be accepted.