Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 89] [Entire Act] State of Himachal Pradesh - Subsection Section 89(3) in Himachal Pradesh Municipal Election Rules, 2015 (3)An elected member may be proposed for the office of President by another elected member and seconded by one more elected member in form-50.
