Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Tamilnadu - Subsection Section 28(ii) in Tamil Nadu Combined Development and Building Rules, 2019 (ii)In the event of the site abutting more than one road one additional gate shall be permitted
