Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92] [Entire Act] State of Haryana - Subsection Section 92(2) in The Haryana New Mandi Townships Building Rules, 1967 (2)He shall also cause such cesspool to be arched or otherwise properly covered over and to be provided with adequate means of ventilation.
