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State of Haryana - Section

Section 92 in The Haryana New Mandi Townships Building Rules, 1967

92. Design and construction of cesspool - [Section 4(2)(h) and (1)].

(1)Every person, who shall provide a cesspool in connection with any building or other premises, shall construct such cesspool of good work in cement properly rendered inside with cement, and with a bricking of at least 23 Cm. (9.05 inches) of well puddled clay or of at least 15 centimetres (5.906 inches) of good cement concrete around and beneath such brick work or shall otherwise construct such cesspool or suitable material and so as to be impervious to liquids to the satisfaction of the Administrator.
(2)He shall also cause such cesspool to be arched or otherwise properly covered over and to be provided with adequate means of ventilation.
(3)He shall cause such cesspool to be provided with adequate means of access for cleansing, each manwhole being fitted with a suitable cast iron frame and air tight cover.