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[Cites 0, Cited by 0] [Section 16] [Entire Act]

NCT Delhi - Subsection

Section 16(3) in The Delhi Police (Appointment & Recruitment) Rules, 1980

(3)For candidates registered with the employment Exchange or from open market physical educational and other standards for appointment to the rank of Constable (Mounted Police) shall be as under-
1. Age 18-21 years relaxable by 5 years for ScheduledCastes/Scheduled Tribes Candidates and for ex-servicemen as perrule 27.
2. Height 170 centimetres relaxable by 5 centimetres for residents ofhill areas.
3. Chest 81 to 85 cm. relaxable by 5 centimetres for residents of hillareas.
4. Educational Standard Matric/Higher Secondary 10th of 10+2.
5. Physical Standard Sound health, free from defect/ deformity disease, vision 6/6without glasses both eyes/free from colour blindness.