Himachal Pradesh High Court
Heera Singh vs . Raj Rani & Ors. on 29 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
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Heera Singh Vs. Raj Rani & Ors.
CMPMO No.567 of 2019 29.05.2023 Present: Mr. Sanjeev Kuthiala, Sr. Advocate, with Ms. Amita Chandel, Advocate, for the petitioner.
Mr. Ashok Kumar, Advocate, vice Mr. Karan Singh Kanwar, Advocate, for respondent No.2.
As per report of the Registry, respondents No.1 & 4 stand served. As none has put in appearance on behalf of respondents No.1 and 4 despite service, said respondents are ordered to be proceeded against ex parte.
Further, as per report of the Registry, fresh steps have not been taken for the service of respondents No.3, 5 to 7. As prayed for, let needful be taken within a period of one week and thereafter, notice be issued to said respondents, returnable for 26.07.2023.
(Ajay Mohan Goel) Judge May 29, 2023 (Rishi) ::: Downloaded on - 29/05/2023 20:51:39 :::CIS