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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(b) in The Rajasthan Agricultural Produce Markets Rules, 1963

(b)the date on which, the place at which, and the hours between which nomination papers shall be presented to him or to any other person authorised by him in this behalf, which date shall not be less than 14 days from the date of publication of notice;